Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in River Boards Rules, 1958

2. Definitions.-

In these rules, unless the context otherwise requires,-
(1)"the Act" means the River Boards Act, 1956 (49 of 1956);
(2)"Government servant" means a person serving in connection with the affairs of the Union or of a State;
(3)"section" means a section of the Act.