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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2) in Maharashtra Paramedical Council Act, 2011

(2)The following shall form part of, or be paid into, the Council Fund,-
(a)any contribution or grant by Central or State Government;
(b)all income of the Council from all sources including income from fees and fines;
(c)all donations, endowments income or moneys from other grants, if any;
(d)all other sums received by the Council.