Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(g) in ICFAI University Act, 2003 (g)[ To undertake programmes for the training and development of faculty members of the University and other institutions within the State; [Substituted by section 3 of Uttarakhand Act No. 05 of 2010.]
