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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2) in Andhra Pradesh Works of Licensees Rules, 2007

(2)The security required to be furnished under these rules shall be in the form of Bank Guarantee from a Schedule Bank or in any other form as may be notified by the State Government from time to time.