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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in Inland Vessels Act, 1917

(a)the hull, boilers, engines and other machinery of the [mechanically propelled vessel] [Substituted by Act 35 of 1977, Section 5, foor " Stem-vessel" (w.e.f. 1.5.1978).] are sufficient for the voyage or service intended and in good condition, and