Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Jharkhand - Subsection Section 58(1) in The Bihar Children Act, 1970 (1)The Reformatory School Act, 1897, and Section 29B and Section 399 of the Code of Criminal Procedure, 1898 shall cease to apply to any area in which this Act has been brought into force.
