Section 3(1)(iii) in The Bombay Inams (Kutch Area) Abolition Act, 1958

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1)(iii) in The Bombay Inams (Kutch Area) Abolition Act, 1958

(iii)[ whether any person is a butadar or ret butadar, or [Clauses (iii) and (iv) were substituted for original clause (ii), by Gujarat 23 of 1965, section 3 Schedule]

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State of Gujarat - Subsection

Section 3(1)(iii) in The Bombay Inams (Kutch Area) Abolition Act, 1958