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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1)(c) in The Haryana Relief of Agricultural Indebtedness Act, 1989

(c)the particulars of all his property, together with a specification of the value of such property and the place or places at which any such property is to be found;