Section 2(2)(b) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979

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State of Rajasthan - Subsection

Section 2(2)(b) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979

(b)in relation to the period from the 8th day of April, 1978 to the 13th day of August, 1978 shall be deemed to have been substituted by the following, namely:-

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State of Rajasthan - Subsection

Section 2(2)(b) in The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979