Calcutta High Court (Appellete Side)
Central Bureau Of Investigation vs Shri Kushal Das Bakshi on 29 July, 2015
Author: R.K. Bag
Bench: R.K. Bag
1 S/L. 197. C.R.R. 2239 of 2015 July 29, 2015 With Bpg. C.R.A.N.2164 of 2015 In the matter of : Central Bureau of Investigation.
...petitioner.
Versus Shri Kushal Das Bakshi.
...opposite party.
Mr. Asraf Ali.
...for the petitioner.
Re: C.R.A.N.2164 of 2015.
The petitioner is directed to serve notice and copy of the application for condonation of delay on the opposite party by speed post with acknowledgement due within a period of four weeks from date and to file an affidavit-of-service on the next date of hearing.
List this matter for hearing under the heading "Application" after expiry of four weeks.
(R.K. Bag, J.) 2