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State of Rajasthan - Section

Section 16 in The Rajasthan Distilleries Rules, 1977

16. Distiller bound to report breaches of law etc. committed their servants.

- If it comes to the knowledge of a distiller that any person employed by him has committed any breach of the excise laws or of the engagements .entered into by him, it shall be his duty to report the matter to the District Excise Officer and to comply with the directions of the latter officer requesting the continued employment of such person.