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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Regulations of the Tamil Nadu Agricultural University

(2)Where there is a University Dispensary, the resident employees shall avail the facilities therein; only under extraordinary circumstances, they shall take treatment outside the Dispensary, under authorisation from the University Medical Officer.