Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117A] [Entire Act] State of Chattisgarh - Subsection Section 117A(iv) in The Chhattisgarh Municipalities Act, 1961 (iv)monies received from any individual or association of individuals by way of grants or gifts or deposits for services to the poor;
