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[Cites 0, Cited by 0] [Section 2C] [Entire Act]

State of Punjab - Subsection

Section 2C(b) in Punjab Liquor Permit and Pass Rules, 1932

(b)Every consignment of such preparations shall be issued under an export-in-bond authority in Form l 3 mutatis mutandis granted by the Collector of the district in which the premises of the approved manufacturer are situate: