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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

Daman and Diu - Subsection

Section 89(1)(b) in Daman and Diu Value Added Tax Regulation, 2005

(b)knowingly keeps false account or does not keep the account of the value of the goods bought or sold by him in contravention of section 48; or