Himachal Pradesh High Court
Kartar Singh & Ors. vs . Rachna Devi & Ors. on 24 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kartar Singh & ors. vs. Rachna Devi & Ors.
RSA No.8/2012.
24.3.2023 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.
Ms. Shivam Sharma, Advocate, for the respondents.
Learned counsel for the appellants states that he has moved an application, under Order 41 Rule 27 CPC, in the Registry on 23rd March, 2023, however, the same is not on record. Registry is directed to trace and place the same on record, if in order.
List thereafter.
( Sushil Kukreja ) Judge 24th March, 2023 (CS) ::: Downloaded on - 24/03/2023 20:37:41 :::CIS