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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Kartar Singh & Ors. vs . Rachna Devi & Ors. on 24 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kartar Singh & ors. vs. Rachna Devi & Ors.

RSA No.8/2012

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24.3.2023 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.

Ms. Shivam Sharma, Advocate, for the respondents.

Learned counsel for the appellants states that he has moved an application, under Order 41 Rule 27 CPC, in the Registry on 23rd March, 2023, however, the same is not on record. Registry is directed to trace and place the same on record, if in order.

List thereafter.

( Sushil Kukreja ) Judge 24th March, 2023 (CS) ::: Downloaded on - 24/03/2023 20:37:41 :::CIS