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State of Andhra Pradesh - Section

Section 33 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

33. Standard measures to be kept.

- The licensee shall use only standard measures, as may be prescribed by the Commissioner of Prohibition and Excise from time to time. The measures should be got duly stamped by the Department of Legal Metrology.