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[Cites 0, Cited by 0] [Section 356(2)] [Section 356] [Entire Act]

State of West Bengal - Subsection

Section 356(2)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)to undertake special studies of accidents and their causes, accident-prone areas including rail-road crossings, promote and/ or conduct research on all aspects of road safety and suggest and publicise measures to reduce accidents: