Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4C(1)] [Section 4C] [Entire Act] Union of India - Subsection Section 4C(1)(d) in THE INDIAN BOILERS ACT, 1923 (d)the persons engaged for welding boiler or boiler component hold Welders certificate issued by a Competent Authority.