Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1925] [Entire Act]

Union of India - Subsection

Section 1925(2) in The Sikh Gurdwaras Committee Election Rules, 1959

(2)Serial number of proposer in the electoral roll of the constituency in which the candidate is being nominated for election ____________________Thana or Zail/Patwar circleand name of ________________________________town__________________________________________________________