Section 3(3)(xv) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(xv)[ the Inspector-General of Police, Gwalior.] [Inserted by Section 2 (c) of M.P. Act No. 35 of 1997.]

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