Supreme Court - Daily Orders
Government Of National Capital ... vs Flt Lt. Rajan Dhall Charitable Trust on 2 July, 2019
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit
1
ITEM NO.47 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26185-
26228/2018
(Arising out of impugned final judgment and order dated 04-08-2018
in WP(C) No. 8125/2016 04-08-2018 in WP(C) No. 12088/2016 04-08-
2018 in WP(C) No. 2658/2017 04-08-2018 in WP(C) No. 3360/2017 04-
08-2018 in WP(C) No. 3385/2017 04-08-2018 in WP(C) No. 3684/2017
04-08-2018 in WP(C) No. 3792/2017 04-08-2018 in WP(C) No. 3987/2017
04-08-2018 in WP(C) No. 4007/2017 04-08-2018 in WP(C) No. 4080/2017
04-08-2018 in WP(C) No. 4102/2017 04-08-2018 in WP(C) No. 4103/2017
04-08-2018 in WP(C) No. 4106/2017 04-08-2018 in WP(C) No. 4446/2017
04-08-2018 in WP(C) No. 4493/2017 04-08-2018 in WP(C) No. 4867/2017
04-08-2018 in WP(C) No. 4934/2017 04-08-2018 in WP(C) No. 4998/2017
04-08-2018 in WP(C) No. 5013/2017 04-08-2018 in WP(C) No. 5026/2017
04-08-2018 in WP(C) No. 5199/2017 04-08-2018 in WP(C) No. 5200/2017
04-08-2018 in WP(C) No. 5214/2017 04-08-2018 in WP(C) No. 5217/2017
04-08-2018 in WP(C) No. 5218/2017 04-08-2018 in WP(C) No. 5753/2017
04-08-2018 in WP(C) No. 5779/2017 04-08-2018 in WP(C) No. 5933/2017
04-08-2018 in WP(C) No. 6078/2017 04-08-2018 in WP(C) No. 6155/2017
04-08-2018 in WP(C) No. 6794/2017 04-08-2018 in WP(C) No. 6815/2017
04-08-2018 in WP(C) No. 6841/2017 04-08-2018 in WP(C) No. 6990/2017
04-08-2018 in WP(C) No. 7012/2017 04-08-2018 in WP(C) No. 7141/2017
04-08-2018 in WP(C) No. 7760/2017 04-08-2018 in WP(C) No. 8229/2017
04-08-2018 in WP(C) No. 8622/2017 04-08-2018 in WP(C) No. 9099/2017
04-08-2018 in WP(C) No. 9187/2017 04-08-2018 in WP(C) No. 9221/2017
04-08-2018 in WP(C) No. 9446/2017 04-08-2018 in WP(C) No. 7495/2017
passed by the High Court Of Delhi At New Delhi)
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Petitioner(s)
VERSUS
FLT LT. RAJAN DHALL CHARITABLE TRUST & ORS. Respondent(s)
(APPLICATION(S) FOR APPROPRIATE ORDERS/DIRECTIONS, CLARIFICATION/
DIRECTION, INTERVENTION APPLICATION, MODIFICATION & PERMISSION TO
FILE ADDITIONAL DOCUMENTS/ FACTS/ ANNEXURES)
Date : 02-07-2019 These matters were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Digitally signed by
INDU MARWAH
Date: 2019.07.03
HON'BLE MR. JUSTICE VINEET SARAN
18:07:19 IST
Reason:
For Petitioner(s) Mr. Chirag M. Shroff, AOR
Ms. Mahima Shroff, Adv.
Ms. Sanjana Nangia, Adv.
2
Ms. Natasha Vij, Adv.
For Respondent(s) Mr. P.V. Surendranath, Sr. Adv.
Ms. Resmitha R. Chandran, Adv.
Ms. Lekha Sudhakran, Adv.
Mr. Gagan Gupta, AOR
Mr. Harvinder Singh, Adv.
Mr. S.K. Dubey, Adv.
Mr. Udit Malik, Adv.
Mr. K. V. Mohan, AOR
Mr. Sunil Fernandes, AOR(R-10)
Ms. Nupur Kr, Adv.
Mr. Zeeshan Diwan, Adv.
Mr. Bhuvnesh Sehgal, Adv.
Mr. Vipin Singhania, Adv.
Ms. Manjula Gupta, AOR
Mr. Manu Beri, Adv.
Mr. Varun Varma, Adv.
Mr. V.D. Khanna, AOR (R-59)
Mr. Kush Chaturvedi, AOR (R-14)
Mr. Somay Kapoor, Adv.
Mr. Pratik Kr., Adv.
Ms. Anushka Sarda, Adv.
Snehal Kakrania, Adv.
M/s Khaitan & Co., AOR
Mr. Vikas Kr., Adv.
Mr. Manish Paliwal, Adv.
Mr. Ashutosh K.Sharma, Adv.
M/S Corporate Legal Partners, AOR(R-16-19)
Mr. Abhishek Yadav, AOR
Mr. Anand Shankar Jha, AOR(R-27)
Mr. Arpit Gupta, Adv.
Mohd. Ali, Adv.
Abhigya, AOR
Mr. Vivek Kishore, AOR
Mr. R. Chandrachud, AOR
Mr. R. Vasant, Adv.
Mr. Nitin Thukral, Adv.
Mr. Karan Sharma, Adv.
3
Mr. V.V. Giri, Sr. Adv.
Mr. M. R. Shamshad, AOR(R-57)
Ms. Nandita Bajpai,Adv.
Ms. Shreya Jad, Adv.
M/S. Khaitan & Co., AOR
Mrs. V. D. Khanna, AOR
Mr. Matrugupta Mishra, Adv.
Ms. Divya Roy, AOR
Ms. Resmitha R. Chandran, AOR
Mr. Abhishek Yadav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter, list this matter for final disposal on 23.7.2019.
All the intervention applications may also be listed along with the main matter.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER