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Supreme Court - Daily Orders

Government Of National Capital ... vs Flt Lt. Rajan Dhall Charitable Trust on 2 July, 2019

Author: Uday Umesh Lalit

Bench: Uday Umesh Lalit

                                                 1

     ITEM NO.47                          COURT NO.8                 SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   26185-
     26228/2018

     (Arising out of impugned final judgment and order dated 04-08-2018
     in WP(C) No. 8125/2016 04-08-2018 in WP(C) No. 12088/2016 04-08-
     2018 in WP(C) No. 2658/2017 04-08-2018 in WP(C) No. 3360/2017 04-
     08-2018 in WP(C) No. 3385/2017 04-08-2018 in WP(C) No. 3684/2017
     04-08-2018 in WP(C) No. 3792/2017 04-08-2018 in WP(C) No. 3987/2017
     04-08-2018 in WP(C) No. 4007/2017 04-08-2018 in WP(C) No. 4080/2017
     04-08-2018 in WP(C) No. 4102/2017 04-08-2018 in WP(C) No. 4103/2017
     04-08-2018 in WP(C) No. 4106/2017 04-08-2018 in WP(C) No. 4446/2017
     04-08-2018 in WP(C) No. 4493/2017 04-08-2018 in WP(C) No. 4867/2017
     04-08-2018 in WP(C) No. 4934/2017 04-08-2018 in WP(C) No. 4998/2017
     04-08-2018 in WP(C) No. 5013/2017 04-08-2018 in WP(C) No. 5026/2017
     04-08-2018 in WP(C) No. 5199/2017 04-08-2018 in WP(C) No. 5200/2017
     04-08-2018 in WP(C) No. 5214/2017 04-08-2018 in WP(C) No. 5217/2017
     04-08-2018 in WP(C) No. 5218/2017 04-08-2018 in WP(C) No. 5753/2017
     04-08-2018 in WP(C) No. 5779/2017 04-08-2018 in WP(C) No. 5933/2017
     04-08-2018 in WP(C) No. 6078/2017 04-08-2018 in WP(C) No. 6155/2017
     04-08-2018 in WP(C) No. 6794/2017 04-08-2018 in WP(C) No. 6815/2017
     04-08-2018 in WP(C) No. 6841/2017 04-08-2018 in WP(C) No. 6990/2017
     04-08-2018 in WP(C) No. 7012/2017 04-08-2018 in WP(C) No. 7141/2017
     04-08-2018 in WP(C) No. 7760/2017 04-08-2018 in WP(C) No. 8229/2017
     04-08-2018 in WP(C) No. 8622/2017 04-08-2018 in WP(C) No. 9099/2017
     04-08-2018 in WP(C) No. 9187/2017 04-08-2018 in WP(C) No. 9221/2017
     04-08-2018 in WP(C) No. 9446/2017 04-08-2018 in WP(C) No. 7495/2017
     passed by the High Court Of Delhi At New Delhi)

     GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI               Petitioner(s)

                                                VERSUS

     FLT LT. RAJAN DHALL CHARITABLE TRUST & ORS.                     Respondent(s)

     (APPLICATION(S) FOR APPROPRIATE ORDERS/DIRECTIONS, CLARIFICATION/
     DIRECTION, INTERVENTION APPLICATION, MODIFICATION & PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/ FACTS/ ANNEXURES)

     Date : 02-07-2019 These matters were called on for hearing today.

     CORAM :
Signature Not Verified
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
Digitally signed by
INDU MARWAH
Date: 2019.07.03
                         HON'BLE MR. JUSTICE VINEET SARAN
18:07:19 IST
Reason:




     For Petitioner(s)             Mr. Chirag M. Shroff, AOR
                                   Ms. Mahima Shroff, Adv.
                                   Ms. Sanjana Nangia, Adv.
                                   2

                     Ms. Natasha Vij, Adv.

For Respondent(s)   Mr. P.V. Surendranath, Sr. Adv.
                    Ms. Resmitha R. Chandran, Adv.
                    Ms. Lekha Sudhakran, Adv.

                    Mr. Gagan Gupta, AOR
                    Mr. Harvinder Singh, Adv.

                    Mr. S.K. Dubey, Adv.
                    Mr. Udit Malik, Adv.
                    Mr. K. V. Mohan, AOR

                    Mr.   Sunil Fernandes, AOR(R-10)
                    Ms.   Nupur Kr, Adv.
                    Mr.   Zeeshan Diwan, Adv.
                    Mr.   Bhuvnesh Sehgal, Adv.

                    Mr. Vipin Singhania, Adv.
                    Ms. Manjula Gupta, AOR

                    Mr. Manu Beri, Adv.
                    Mr. Varun Varma, Adv.
                    Mr. V.D. Khanna, AOR (R-59)

                    Mr. Kush Chaturvedi, AOR (R-14)
                    Mr. Somay Kapoor, Adv.

                    Mr. Pratik Kr., Adv.
                    Ms. Anushka Sarda, Adv.
                    Snehal Kakrania, Adv.
                    M/s Khaitan & Co., AOR

                    Mr.   Vikas Kr., Adv.
                    Mr.   Manish Paliwal, Adv.
                    Mr.   Ashutosh K.Sharma, Adv.
                    M/S   Corporate Legal Partners, AOR(R-16-19)

                    Mr. Abhishek Yadav, AOR

                    Mr. Anand Shankar Jha, AOR(R-27)
                    Mr. Arpit Gupta, Adv.
                    Mohd. Ali, Adv.
                                       Abhigya, AOR

                    Mr. Vivek Kishore, AOR

                    Mr.   R. Chandrachud, AOR
                    Mr.   R. Vasant, Adv.
                    Mr.   Nitin Thukral, Adv.
                    Mr.   Karan Sharma, Adv.
                                       3



                       Mr.   V.V. Giri, Sr. Adv.
                       Mr.   M. R. Shamshad, AOR(R-57)
                       Ms.   Nandita Bajpai,Adv.
                       Ms.   Shreya Jad, Adv.

                       M/S.    Khaitan & Co., AOR

                       Mrs.    V. D. Khanna, AOR

                       Mr. Matrugupta Mishra, Adv.
                       Ms. Divya Roy, AOR

                       Ms. Resmitha R. Chandran, AOR

                       Mr. Abhishek Yadav, Adv.



         UPON hearing the counsel the Court made the following
                             O R D E R

In view of the letter, list this matter for final disposal on 23.7.2019.

All the intervention applications may also be listed along with the main matter.

(INDU MARWAH)                                           (SUMAN JAIN)
COURT MASTER                                           BRANCH OFFICER