Punjab-Haryana High Court
Ravinder Pawar And Others vs Union Of India And Others on 5 February, 2014
Bench: Jasbir Singh, G.S.Sandhawalia
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 14485 of 2010
Date of Decision: 5.2.2014
Ravinder Pawar and Others
... Petitioners
Versus
Union of India and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh.
Hon'ble Mr. Justice G.S.Sandhawalia.
Present: Mr. Brijender Kaushik, Advocate for the petitioners.
Mrs. Kamla Malik, Advocate for respondent No.1.
Mr. N.R.Dhayia, Advocate for respondent No.2.
Mr. S.K.Sharma, Advocate for respondent No.3.
Mr. Saurabh Garg, Advocate for respondents No.4 and 5.
Jasbir Singh, Judge For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 7101 of 2013 titled as "Ms. Shruti v. Union of India and Others".
(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge February 5, 2014 "DK"
Bhardwaj Deepak Kumar 2014.02.10 16:08 I attest to the accuracy and integrity of this document