Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(1) in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954 (1)The Central Government shall appoint a Director and, if necessary, one or more Deputy and Assistant Directors, for the Employment Office;
