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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(3)(a) in The Goa, Daman and Diu Chit Funds Act, 1973

(a)All rules made under this Act shall be published in the Official Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are published.