Supreme Court - Daily Orders
Eurotex Industries & Exports Ltd vs State Of Maharshtra on 11 March, 2014
:
ITEM NO. 4 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).30701/2013
(From the judgement and order dated 10/06/2013 in CWP No.8431/2009 of
The HIGH COURT OF BOMBAY)
EUROTEX INDUSTRIES & EXPORTS LTD & ANR Petitioner(s)
VERSUS
STATE OF MAHARSHTRA & ANR Respondent(s)
(With prayer for interim relief)
SLP(C) NO. 31625 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 33032 of 2013
(With appln. for deletion of the name of respondent and with prayer for
interim relief and office report)
SLP(C) NO. 30955 of 2013
(With appln. for permission to file addl. documents and with prayer for
interim relief and office report)
SLP(C) NO. 375 of 2014
(With prayer for interim relief and office report)
SLP(C) NO. 2406 of 2014
(With office report)
Date: 11/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Arjun Harkauli,Adv.
SLP 31625/13 Mr. Dushyant Dave, Sr. Adv.
Mr. Ramesh singh, Adv.
Mr. A.V. Patra, Adv.
for M/S. O.P. Khaitan & Co., Advs.
SLP 33032/13 Mr. S Ganesh, Sr. Adv.
Mr. Prasanth P., Adv.
Mr. A.K. Ganguli, Sr. Adv.
Mr. Nikhil Nayyar, Adv.
Mr. Ambhuj Agrawal, adv.
Ms. Akanksha, Adv.
Mr. Dhananjay Baijal, Adv.
Mr. Dilip C. Daga, Adv.
Mr. Rajesh Kumar, Adv.
SLP 2406/14 Mr. Chander Uday Singh, Sr. Adv.
Ms. Ramni Taneja, Adv.
Mr. Anil Shrivastav, Adv.
Mr. Umang Jain, Adv.
For Respondent(s) Mr. Darius Khambata, Adv.Gen.
Mr. Chinmoy Khaladkar, Adv.
Ms. Naira Jijibhoy, Adv.
Mr. Aniruddha P. Mayee,Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matters on 25.03.2014.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |