Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] Union of India - Subsection Section 115(5) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (5)In areas where gas is used as extinguishing medium, warning systems shall be installed which give warning well before gas is released.
