Kerala High Court
Crushcheve Antony vs Kerala Financial Corporation on 19 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
WEDNESDAY, THE 19TH DAY OF JUNE 2024 / 29TH JYAISHTA, 1946
WP(C) NO. 18040 OF 2024
PETITIONER/S:
CRUSHCHEVE ANTONY
AGED 58 YEARS
S/O N. ANTONY, ASSISTANT GENERAL MANAGER, KERALA FINANCIAL
CORPORATION, BRANCH OFFICE, KOTTAYAM, RESIDING AT PULIYANNAVIL,
INCHAVILA P.O., PERINADU, KOLLAM, PIN - 691 601
BY ADVS.
G.RAJAN POTAYIL
SUJA PADNABAN PILLAI
YAMUNA RANI V.G.
GOPIKRISHNA S.
RESPONDENT/S:
1 KERALA FINANCIAL CORPORATION
HEAD OFFICE, VELLAYAMBALAM, THIRUVANANTHAPURAM ,REPRESENTED BY
ITS CHAIRMAN & MANAGING DIRECTOR., PIN - 695 033
2 THE CHAIRMAN & MANAGING DIRECTOR
THE KERALA FINANCIAL CORPORATION, HEAD OFFICE, VELLAYAMABALAM,
THIRUVANANTHAPURAM, PIN - 695 033
3 PREMNATH RAVINDRANATH
GENERAL MANAGER (RE-DESIGNED AS EXECUTIVE DIRECTOR), KERALA
FINANCIAL CORPORATION, HEAD OFFICE, THIRUVANANTHAPURAM,
NOW ACTING AS MANAGING DIRECTOR., PIN - 695 033
BY ADVS.
ADV. VENUGOPAL M.R.
DHANYA P.ASHOKAN (SR.)(K/001671/2000)
S. MUHAMMAD ALIKHAN(K/000644/2020)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)NO.18040 of 2024
2
JUDGMENT
The learned counsel for the petitioner submitted that the matter has become infructuous.
Accordingly, the writ petition is dismissed as infructuous.
Sd/-
M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.18040 of 2024 3 APPENDIX OF WP(C) 18040/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE SHOW CAUSE NOTICE NO.84 DATED 04.05.2024 ISSUED BY THE 3RD RESPONDENT EXHIBIT P2 TRUE COPY OF THE SHOW CAUSE NOTICE NO.84 DATED 22.04.2019 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 TRUE COPY OF THE REPLY DATED 20.05.2019 TO EXT.P2 SHOW CAUSE NOTICE EXHIBIT P4 TRUE COPY OF THE SHOW CAUSE NOTICE NO.154 DATED 30.06.2020 ISSUED BY THE 2ND RESPONDENT EXHIBIT P5 VAKALATNAMTRUE COPY OF THE REPLY DATED 17.08.2020 TO EXT.P4 SHOW CAUSE NOTICE A 1 EXHIBIT P6 TRUE COPY OF THE RELEVANT PAGES (PAGE NO.22 TO 27) OF KFC STAFF REGULATION EXHIBIT P7 TRUE COPY OF THE NOTE DATED 28.03.2024 ISSUED BY THE 2ND RESPONDENT EXHIBIT P8 TRUE COPY OF THE REPLY DATED 15.05.2024 TO EXT.P1.
EXHIBIT P9 THE TRUE COPY OF RELEVANT PART OF THE ANNUAL REPORT FOR THE FINANCIAL YEAR 2022-23 (KFC/F&A/302/2023 DATED 2.6.2023) PUBLISHED IN THE OFFICIAL WEBSITE OF KFC EXHIBIT P10 TRUE COPY OF THE COMPLAINT DATED 24.08.2023 SUBMITTED TO THE 2ND RESPONDENT EXHIBIT P11 THE TRUE COPY OF THE NOTE OF KFC, HEAD OFFICE, THIRUVANANTHAPURAM DOC NO.1125 DATED 06.06.2016 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P12 TRUE COPY OF OFFICE ORDER NO. 1040 DATED 31.05.2016 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P13 TRUE COPY OF SERVICE ORDER NO. 1093 DATED 06.06.2016 ISSUED BY THE 3RD RESPONDENT EXHIBIT P14 TRUE COPY OF JUDGMENT DATED 13.07.2021 IN WP(C) NO.15635/2020 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM.
W.P.(C)NO.18040 of 2024 4 EXHIBIT P15 TRUE COPY OF THE RELEVANT PORTION OF THE LOAN POLICY 2017-18 (CLAUSE 8.2.13).
EXHIBIT P16 TRUE COPY OF CIRCULAR NO. KFC/CIR59/AAD1/11-12 DATED 10.11.2011 ISSUED BY THE 2ND RESPONDENT EXHIBIT P17 TRUE COPY OF THE ORDER DATED 11.08.2016 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P18 TRUE COPY OF THE NOTE FILE DATED 19.11.2016 EXHIBIT P19 THE TRUE COPY OF THE PROFORMA FOR PROPOSAL FOR ACTION UNDER RR ACT DATED 04.01.2017 WITH NOTE DATED 5.1.2017.
EXHIBIT P20 TRUE COPY OF THE OFFICE ORDER NO.218 DATED 01.02.2017 ISSUED BY THE 3RD RESPONDENT EXHIBIT P21 TRUE COPY OF THE REPRESENTATION DATED 16.06.2017 SUBMITTED TO THE 2ND RESPONDENT EXHIBIT P22 TRUE COPY OF THE REPLY NO. KFC/RTI/1415/2017 DATED 05.08.2017 ISSUED UNDER RTI ACT ALONG WITH APPLICATION EXHIBIT P23 TRUE COPY OF THE JUDGMENT DATED 23.10.2018 IN WP(C) NO.15536/2018 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM EXHIBIT P24 TRUE COPY OF THE REPRESENTATION DATED 09.10.2017 TOGETHER WITH ORDER OF THE 2ND RESPONDENT EXHIBIT P25 TRUE COPY OF THE MEMO NO 1866 DATED 28.10.2017 ISSUED BY THE 3RD RESPONDENT EXHIBIT P26 TRUE COPY OF THE SERVICE ORDER NO.1892 DATED 31.10.2017 ISSUED BY THE MANAGING DIRECTOR EXHIBIT P27 TRUE COPY OF THE ORDER DATED 10.11.2017 IN WP (C) NO.
33951/2017 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM EXHIBIT P 28 TRUE COPY OF THE PROCEEDINGS NO.2004 DATED 23.11.2017 ISSUED BY THE 3RD RESPONDENT EXHIBIT P 29 TRUE COPY OF THE JUDGMENT DATED 06.12.2022 IN WP(C) NO.7891/2019 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM EXHIBIT P 30 TRUE COPY OF THE RELEVANT PART OF THE GAZETTE W.P.(C)NO.18040 of 2024 5 NOTIFICATION NO.11 DATED 17.03.2020 EXHIBIT P 31 TRUE COPY OF THE REPRESENTATION DATED 30.06.2019 SUBMITTED TO THE 2ND RESPONDENT EXHIBIT P 32 TRUE COPY OF THE MEMO OF CHARGES NO.KFC/HRD/701 DATED 02.05.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P 33 TRUE COPY OF THE MEMO NO.1501 DATED 10.2.2020 ISSUED BY GM-II EXHIBIT P 34 TRUE COPY OF THE REPRESENTATION DATED 10.1.2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P35 TRUE COPY OF THE REPLY NO.KFC/HR/1629/2022-23 DATED 24.01.2023 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT 36(SEALED COVER) TRUE COPY OF VIDEO CLIP WHICH CONTAINS CONVERSATION OF THE ENQUIRY OFFICER