Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Settlement of Taxation Disputes Act, 2016 (6)Period to which dispute relates:OrderThe aforesaid application in form SET-I filed by you and acknowledged vide receipt No. .............. date ............. of this office,
