Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 213B(ii) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(ii)take up the preparation of manuscripts in those subjects.