Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The National Rural Employment Guarantee (Central Council) Rules, 2006

(3)Any vacancy caused in the Central Council due to resignation, death, removal or otherwise of a non-official Member shall be filled from the same category to which such Member was representing and the person newly nominated shall hold office so long as the Member whose place he fills would have been entitled to hold office, if the vacancy had not occurred.