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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(2) in The Punjab Stamp Losses and Defalcations Rules, 1935

(2)Rules 4.8 and 11.20 of the Punjab Stamp Despatch and Receipt Rules, 1934.The report of the officer deputed to hold the enquiry should particularly include answers to the following questions :-