Madhya Pradesh High Court
M/S Goyal Engineering Company vs Texmo Pipes And Products Limited on 2 September, 2023
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 6973 of 2019
(M/S GOYAL ENGINEERING COMPANY Vs TEXMO PIPES AND PRODUCTS LIMITED)
Dated : 02-09-2023
Shri B.M. Mansoori - Advocate for the petitioner.
Mrs. Smita Verma - Advocate for the respondent.
Earlier last chance was granted for final hearing at motion stage but as per learned counsel for the petitioner he is not ready to argue the matter. Therefore, interim relief granted by order dated 22.02.2019 is hereby recalled.
The Registry is directed to inform the trial Court about the recalling of stay order and to proceed in the matter in accordance with law.
List the case for final hearing after four weeks.
(DINESH KUMAR PALIWAL) JUDGE sarathe Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 9/2/2023 7:36:40 PM