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Supreme Court - Daily Orders

The State Of Punjab vs Sudo Mandal @ Diwarak Mandal on 9 March, 2018

      ITEM NO.31                         REGISTRAR COURT. 2               SECTION II-B

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (Crl.)                 No(s).
      7909-7910/2015

      THE STATE OF PUNJAB                                               Petitioner(s)

                                                    VERSUS

      SUDO MANDAL @ DIWARAK MANDAL                                      Respondent(s)



      Date : 09-03-2018 These petitions were called on for hearing today.



      For Petitioner(s)
                                        Ms. Jaspreet Gogia, AOR

      For Respondent(s)
                                        Ms. Nidhi, AOR


                UPON hearing the counsel the Court made the following
                                   O R D E R

SLP(Cr)No.7909/2015 The sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

SLP(Cr)No.7910/2015

Sole respondent has died and Ld.counsel for the petitioner has failed to file the death certificate despite opportunities given. However, two weeks time as last and final opportunity is given to file the same.

Signature Not Verified

List the matter again on 02.04.2018.

Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.03.09 16:07:09 IST Reason:

SANJAY PARIHAR Registrar SB