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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(2) in Kerala Veterinary and Animal Sciences University Act, 2010

(2)The Registrar shall be an academician in the rank, of Professor having total service of twenty years in a recognized University, preferably in Veterinary. Science, Dairy Science or related animal or biological Science; or a practitioner of Veterinary or animal sciences having post graduate degree in management or Ph.D. with twenty years of experience altogether.