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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(9)(a) in Haryana Distribution and Retail Supply Licence

(a)within 180 days of the date of the issue of this licence, the Licensee shall submit to the Commission a plan for the phasing out of such tariff differentials over a specified period of time;