Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 526A in The Code of Criminal Procedure, 1989 (1933 A. D.)

526A.

Omitted.[527. Omitted] [Section 527 omitted by Act X of 2011.].