Supreme Court - Daily Orders
Rashmi Girish Kalmady @ Vidhi vs K.V. Girish on 10 October, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
ITEM NO.601 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1411/2014
RASHMI GIRISH KALMADY @ VIDHI Petitioner(s)
VERSUS
K.V. GIRISH Respondent(s)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Venkita Subramoniam T. R.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Taken on Board.
Issue notice.
There shall be stay of further proceedings being M.C.No.70 of 2014 titled as K.V. Girish Vs. Mrs.Rashmi Girish Kalmady @ Vidhi Mohanan pending in the Court of Principal Civil Judge (Sr.Dn.) at Kundapura, Udupi District (Karnataka State).
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Madhu Bala
Date: 2014.10.11
12:46:39 IST
Reason: