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[Cites 0, Cited by 0] [Section 364(3)] [Section 364] [Entire Act]

State of Uttar Pradesh - Subsection

Section 364(3)(vii) in The General Rules (Civil), 1957

(vii)Private moneys taken as deposits or securities and refundable to the private persons concerned should be deposited in the Post Office Savings Bank and the Pass-book should be hypothecated in favour of the head of the office or institution concerned.