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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Bihar - Subsection

Section 121(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)Every employer undertaking excavation or tunnelling work at construction site or a building or other construction work shall appoint a responsible person for safe operation for such excavation or tunnelling work.