Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (2)The Vouchers, in other words, the accounting documents shall be(a)Cash/Bank Receipt Voucher(b)Cash/Bank Payment Voucher(c)Contra Voucher, and(d)Journal Voucher.
