Gujarat High Court
Parag Navinchadra Dholakia vs Registrar Of Trademarks on 19 September, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/7113/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7113 of 2018
==========================================================
PARAG NAVINCHADRA DHOLAKIA
Versus
REGISTRAR OF TRADEMARKS
==========================================================
Appearance:
MR HIREN U TRIVEDI(5103) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
==========================================================
CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 19/09/2018
ORAL ORDER
Put up on 27.09.2018 as prayed for.
(BELA M. TRIVEDI, J) AMAR SINGH Page 1 of 1 Downloaded on : Sat Oct 26 00:36:25 IST 2019