Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(d)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(d)(xviiia) in The Waqf (Amendment) Act, 2025

“(xviiia)the manner of giving notice inviting objections under proviso to sub-section (4) of section 69;”.