Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1) in Bihar Education Code, 1961

(1)Sanskrit College or Mahavidyalaya. - A Sanskrit College or Maha-vidyalaya means an institution admitted to or maintained by the Sanskrit University in accordance with the provisions and the rules laid down in the Bihar Education Code or in the Sanskrit University Act and rules thereunder, in which instruction is given to the students of the college upto and including the standard of Acharya which imparts instruction in more than one subject, has a minimum of five teachers on its staff; and is recognised by the Sanskrit University as such.