Supreme Court - Daily Orders
Indusind Media And Communications Ltd. vs Commissioner Of Customs New Delhi on 4 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.62 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 33150/2018, in Civil Appeal No(s). 2498/2018
INDUSIND MEDIA AND COMMUNICATIONS LTD. Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS NEW DELHI Respondent(s)
( IA No. 33150/2018 - STAY APPLICATION)
Date : 04-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Appellant(s) Mr. Tarun Gulati, Sr. Adv.
Mr. Monish Panda, Adv.
Mr. Mrinal Bharat Ram, Adv.
Mr. Ayush Sharma, AOR
For Respondent(s) Mr. Aman Lekhi, ASG
Ms. Rukmini Bobde, Adv.
Mr. Shekhar Vyas, Adv.
Mr. Nitya Rao, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for both the parties.
Argument concluded.
Judgment reserved.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.07.06 13:40:51 IST Reason: