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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(f) in National Cadet Corps (Girls Division) Rules, 1949

(f)[ unless she is on the roll of the school or college which is providing the unit of the Junior or Senior Wing, as the case may be, or part thereof; [Added by S.R.O. 216, dated 7th June, Part II, Section 4, page 97]