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Supreme Court - Daily Orders

Matrix Cellular (International) ... vs The Principal Commissioner, State Tax, ... on 4 September, 2025

     ITEM NO.19                              COURT NO.15                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   23802-
     23803/2025

     [Arising out of impugned final judgment and order dated 20-05-2025
     in WP No. 5088/2024 04-07-2025 in RP No. 358/2025 passed by the
     High Court of Delhi at New Delhi]

     MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT. LTD                   Petitioner(s)

                                                    VERSUS

     THE PRINCIPAL COMMISSIONER, STATE TAX, DELHI & ANR.Respondent(s)

     FOR ADMISSION

     Date : 04-09-2025 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MANOJ MISRA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN


     For Petitioner(s) :
                                       Dr. S Muralidhar, Sr. Adv.
                                       Mr. Anurag Soan, AOR
                                       Mr. Akshay Saxena, Adv.
                                       Ms. Ninni Susan Thomas, Adv.
                                       Ms. Palak Bhagat, Adv.
                                       Mr. Nishank, Adv.
                                       Mr. Rituraj, Adv.
                                       Mr. Ayush Mishra, Adv.


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Issue notice, returnable in four weeks.

(CHETAN ARORA) Signature Not Verified (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS Digitally signed by babita pandey Date: 2025.09.04 COURT MASTER (NSH) 16:29:05 IST Reason: