Supreme Court - Daily Orders
Matrix Cellular (International) ... vs The Principal Commissioner, State Tax, ... on 4 September, 2025
ITEM NO.19 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23802-
23803/2025
[Arising out of impugned final judgment and order dated 20-05-2025
in WP No. 5088/2024 04-07-2025 in RP No. 358/2025 passed by the
High Court of Delhi at New Delhi]
MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT. LTD Petitioner(s)
VERSUS
THE PRINCIPAL COMMISSIONER, STATE TAX, DELHI & ANR.Respondent(s)
FOR ADMISSION
Date : 04-09-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) :
Dr. S Muralidhar, Sr. Adv.
Mr. Anurag Soan, AOR
Mr. Akshay Saxena, Adv.
Ms. Ninni Susan Thomas, Adv.
Ms. Palak Bhagat, Adv.
Mr. Nishank, Adv.
Mr. Rituraj, Adv.
Mr. Ayush Mishra, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
(CHETAN ARORA) Signature Not Verified (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS Digitally signed by babita pandey Date: 2025.09.04 COURT MASTER (NSH) 16:29:05 IST Reason: