Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Chattisgarh - Subsection Section 17A(i) in The Chhattisgarh Co-Operative Societies Act, 1960 (i)for the reconstruction or re-organisation of the Co-operative Bank; or