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State of Madhya Pradesh - Section

Section 34 in The M.P. Madhyastham Adhikaran Regulations, 1985

34. Holidays.

- The Tribunal shall observe all the general holidays declared by the State Government for each calendar year :Provided that the [Chairperson] [Substituted by Notification No. F-314-M-A-99, dated 18-5-1999.] may make such variations as may be necessary, with the approval of the Government.