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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(1)(b) in Bombay Khadi and Village Industries Act, 1960

(b)The functions, duties and powers of the Executive Officer shall be such as may be fixed by the Board, with the prior approval of the State Government.